VATSALKUMAR VINESHBHAI PARMAR Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. A. R. Shah, the learned advocate appearing for the applicant, Ms. Maithili Mehta, the learned APP appearing for the respondent No.1 - State and Mr. Akash Singh, the learned advocate appearing for Mr. Kinjal Vyas, the learned advocate appearing for the respondent No.2 - original complainant.

(2.) By way of present application the applicant herein (original accused) has prayed for the following reliefs:-

(3.) This Court by order dtd. 25/8/2022 passed the following order, which reads thus :-