KRUPA CONSTRUCTION Vs. IIFL HOME FINANCE LIMITED

JUDGEMENT

(1.) Heard Mr. Bakul Panchal, the learned advocate appearing for the writ applicants and Mr. Pitamber Abichandani, the learned advocate appearing for Mr. C.R. Abichandani, the learned advocate appearing for the respondents.

(2.) By way of the present writ application, the writ applicants have prayed for the following reliefs:-

(3.) The order dtd. 5/7/2022 passed by this Court reads thus :-