GOVINDBHAI BHAVANBHAI BHARWAD Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Learned AGP waives service of notice of rule for and on behalf of the respondents.

(2.) The petitioner is seeking a direction on the respondent authorities to release the vehicles being Tractor and Trolly bearing Registration No.GJ-06-MD-1207, which are of the ownership of the petitioner.

(3.) The brief facts of the case are as under: