VINODBHAI BHIKHABHAI PATEL Vs. SHANTABEN KHUSHALBHAI PATEL

Referred Judgements :-

KRISHNAJI ANAJEE BHUTE VS. ANA DHONDAJEE [REFERRED TO]
GADAKH YASHWANTRAO KANKARAO VS. E. V. ALIAS BALASAHEB VIKHE PATIL [REFERRED TO]
GURAN DITTA VS. T. RAM DITTA [REFERRED TO]
KASHMIR SINGH VS. HARNAM SINGH [REFERRED TO]
HASMAT ALI VS. AMINA BIBI [REFERRED TO]
ILLOTH VALAPPIL AMBUNHI VS. KUNHAMBU KARANAVAN [REFERRED TO]
JAGDISH SINGH VS. NATTHU SINGH [REFERRED TO]
SECRETARY OF STATE FOR INDIA VS. DEBENDRA LAL KHAN [REFERRED TO]
MEENAKSHI MILLS LIMITED MADURAI VS. COMMISSIONER OF INOOME TAX MADRAS [REFERRED TO]
ORIENTAL INVESTMENT CO LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
RAGHUNATH DAS VS. GOKAL CHAND [REFERRED TO]
CHUNILAL V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER VS. CENTURY SPINNING MANUFACTURING COMPANY LIMITED [REFERRED TO]
RESERVE BANK OF INDIA VS. RAMKRISHNA GOVIND MOREY [REFERRED TO]
KALE VS. DEPUTY DIRECTOR OF CONSOLIDATION [REFERRED TO]
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE VS. MIRJA KHASIM ALI BEG:S M AHMED [REFERRED TO]
PRATIVA DEVI VS. T V KRISHNAN [REFERRED TO]
DARSHAN SINGH VS. SAMSHER SINGH [REFERRED TO]
JAGDISH SINGH VS. NATTHU SINGH [REFERRED TO]
SATTAR MOHAMMAD CHOUDHARI VS. GUNDAPPA AMABADAS BUKATE [REFERRED TO]
PANCHUGOPALBARUA VS. UMESH CHANDRA GOSWAMI [REFERRED TO]
KAMLESHWAR PRASAD VS. PRADUMANJU AGARWAL [REFERRED TO]
KSHITISH CHANDRA PURKAIT VS. SANTOSH KUMAR PURKAIT [REFERRED TO]
SATYA GUPTA ALIAS MADHU GUPTA VS. BRUESH KUMAR [REFERRED TO]
VIDHYADHAR VS. MANKIKRAO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CYNAMIDE INDIA LIMITED [REFERRED TO]
KONDIBA DAGADU KADAM VS. SAVITRIBAI SOPAN GUJAR [REFERRED TO]
RAGAVENDRA KUMAR VS. FIRM PREM MACHINARY AND CO [REFERRED TO]
MOLAR MAL DEAD VS. KAY IRON WORKS PRIVATE LIMITED [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
KRISHNA PILLAI RAJASEKHARAN NAIR VS. PADMANABHA PILLAI [REFERRED TO]
THIAGARAJAN VS. VENUGOPALASWAMY B KOIL [REFERRED TO]
BANKEY BIHARI VS. SURYA NARAIN ALIAS MUNNOO [REFERRED TO]
RAJESHWARI VS. PURAN INDORIA [REFERRED TO]
ABDUL RAHEEM VS. KARNATAKA ELECTRICITY BOARD [REFERRED TO]
KASHMIR SINGH VS. HARNAM SINGH [REFERRED TO]
STATE BANK OF INDIA VS. S N GOYAL [REFERRED TO]
BHARATHA MATHA VS. R VIJAYA RENGANATHAN [REFERRED TO]
DINESH KUMAR VS. YUSUF ALI [REFERRED TO]
VIJAY KUMAR TALWAR VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
RIMMALAPUDI SUBBA RAO VS. NOONY VEERAJU [REFERRED TO]
SETH SUWALAL CHHOGALAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
BIBHABATI DEVI VS. RAMENDRA NARAYAN ROY [REFERRED TO]
RAMANBHAI SHAMALBHAI PATEL VS. RAVJIBHAI MOTIBHAI PATEL [REFERRED TO]
NAGABHUSHANAMMAL (D) BY LRS. VS. C. CHANDIKESWARALINGAM [REFERRED TO]
SYEDA RAHIMUNNISA VS. MALAN BI (DEAD) BY L.RS. & ANR. ETC. [REFERRED TO]
NANJEGOWDA @ GOWDA (D) BY LRS. & ANR. VS. RAMEGOWDA [REFERRED TO]
SITA RAM BHAMA VS. RAMVATAR BHAMA [REFERRED TO]
UMA PANDEY & ANR VS. MUNNA PANDEY & ORS [REFERRED TO]
PATEL RAMANBHAI MATHURBHAI VS. GOVINDBHAI CHHOTABHAI PATEL & 3 ORS [REFERRED TO]
GURNAM SINGH (D) BY LRS. AND OTHERS VS. LEHNA SINGH (D) BY LRS [REFERRED TO]
K. ARUMUGA VELAIAH VS. P.R. RAMASAMY [REFERRED TO]