(1.) This petition under Article 226 of the Constitution of India is filed with prayers as under:
(2.) At the outset, the petition is on the basis of Affidavit in reply on behalf of the private respondents, wherein following issues were raised:
(3.) Today, when the matter is taken up, the Report as directed by the order dated 14 02 2022 is placed on record along with the Affidavit of Chief Officer of Bardoli Nagar Palika. Affidavit and the Report is taken on record.