(1.) This is a petition preferred under Article 226 of the Constitution of India.
(2.) Brief facts leading to the present petition are as follow:
(3.) This Court at the time of issuance of notice passed the following order on 22/2/2021:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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