LAWS(GJH)-2022-6-1492

KARTIKBHAI GOKULBHAI PATEL Vs. VINODBEN

Decided On June 16, 2022
Kartikbhai Gokulbhai Patel Appellant
V/S
Vinodben Respondents

JUDGEMENT

(1.) The present applicants impugn judgment and order dtd. 22/10/2021 passed by learned Principal Senior Civil Judge, Halol, Panchmahal under Exh.7 in Regular Civil Suit No.63 of 2021 whereby the application under Order 7 Rule 11 has been rejected.

(2.) The brief facts leading to filing the present Civil Revision Application are as under :-

(3.) Heard learned advocate Ms. Shivangi Gupta for the applicants.