MUBARAK ISAMAILBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Dhruv K. Dave, learned advocate for the applicant.

(2.) By way of this application, the applicant has prayed for the following reliefs:

(3.) Mr. Dhruv K. Dave, learned advocate for the applicant submitted that the applicant herein has filed the complaint dtd. 26/12/2018 with respondent no.2, Police Inspector, DCB Police Station, Vadodara. The said complaint dtd. 26/12/2018 is duly produced at Annexure-A, page-9 to this petition.