RAJESHBHAI MAGANBHAI VITHA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) On 4/7/2022 this Court passed the following order:

(2.) Today learned Additional Public Prosecutor Ms.Mehta has submitted an affidavit dtd. 15/7/2022 filed by Sudhirkumar Desai, Deputy Commissioner of Police, Zone-II, Rajkot City, which is taken on record, wherein in para:1 it is stated as under:

(3.) The aforesaid affidavit is duly served upon learned advocate Mr.Chandrani for the applicants.