MUDAR DIWANJI Vs. GUJARAT STATE WAQF TRIBUNAL

JUDGEMENT

(1.) Heard learned senior advocates and learned counsel appearing for the respective parties.

(2.) Mr.Jigar Gadhavi, learned advocate submits that he has instruction to appear on behalf of respondent No.4 in Civil Revision Application No.179 of 2022 and respondent No.3 in Civil Revision Application No.185 of 2022. The Registry is directed to accepted his Vakalatnama.

(3.) By order dtd. 4/4/2022, this Court has passed the following order: