MASARIBHAI AALABHAI KHUNTI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Learned APP waives service of notice of rule for and on behalf of respondent-State.

(2.) By way of the present application, the applicants have prayed as under :

(3.) Heard learned advocate Mr.S.B. Raychura appearing for the applicants and learned APP Mr. J.K. Shah appearing for the respondent-State.