BHAVNABEN VASANTBHAI GAJERA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The present petition is filed for the following reliefs:

(2.) Heard learned advocate Mr.Sanjanwala for the petitioner, learned AGP Mr.Thakkar for respondent nos.1 and 2 and learned advocate Mr.Chudgar for respondent nos.3 and 4.

(3.) Pursuant to the notice issued by this Court on 15/12/2021, the respondent nos.3 and 4 filed a common reply on 4/6/2022.