(1.) By way of present petition, petitioner has prayed for following reliefs:
(2.) Brief facts of the present case may be summarized as under:
(3.) Heard learned advocate for the petitioner and learned advocate for the respondent at length.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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