LAWS(GJH)-2022-12-458

PRITESH HARSHADBHAI PATEL Vs. PINAL NAVINBHAI PATEL

Decided On December 09, 2022
Pritesh Harshadbhai Patel Appellant
V/S
Pinal Navinbhai Patel Respondents

JUDGEMENT

(1.) Heard learned Advocate Mr. Dhaval Vyas with learned Advocate Dr.Venugopal Patel on behalf of the petitioner and learned Advocate Mr.Mrugen Purohit for caveator.

(2.) Since the subject dispute and the petitioner in the present petitions are the same, with the consent of the parties the present petitions are taken up for hearing together.

(3.) Rule. Learned Advocate Mr. Mrugesh Purohit waives service of rule on behalf of the respondents in the respective petition.