OFFICIAL LIQUIDATOR Vs. MANAGER

JUDGEMENT

(1.) Heard learned advocate Mr.Saurabh Patel for the applicant, learned advocate Mr.A.S. Asthavadi for the respondent No.1, learned advocate Mr.Bharat T. Rao for the respondent no.2 and learned Assistant Government Pleader Mr.Trupesh Kathiriya for the respondent No.3.

(2.) By this report, the Official Liquidator has prayed for the following reliefs :

(3.) After arguing the matter for some time, learned advocate Mr.Saurabh Patel appearing for the Official Liquidator sought permission to withdraw this report.