LAWS(GJH)-2022-4-945

PATEL KEYUR DILIPKUMAR Vs. UNIVERSITY GRANT COMMISSION

Decided On April 29, 2022
Patel Keyur Dilipkumar Appellant
V/S
UNIVERSITY GRANT COMMISSION Respondents

JUDGEMENT

(1.) Heard learned advocate Mr.Hemang Shah for learned advocate Mr.P.A.Jadeja for the petitioners, learned advocate Ms.Disha Nanavaty for learned advocate Mr.Mitul K. Shelat for the respondent No.1 and learned advocate Ms.Rucha Gami for learned advocate Mr.D.G.Chauhan for the respondent No.2.

(2.) This Court passed the following order on 26 th April, 2022 :

(3.) Learned advocate Ms.Gami has placed on record the letter dtd. 28/4/2022 addressed to learned advocate Mr.D.G.Chauhan by the Joint Registrar of the respondent-University intimating that the University has paid the due scholarship amount to the petitioners in their account on behalf of the University Grant Commission in context of letter of UGC dtd. 20/4/2022 along with details of payment made by the respondent-University.