SHREE HARI NARAYAN MARBLES Vs. REGIONAL MANAGER

JUDGEMENT

(1.) Heard Mr. Hasit Dave, learned advocate appearing for the writ applicant and Mr. Chinmay M. Gandhi, learned advocate appearing for the respondent - GIDC.

(2.) By way of this writ application, the writ applicant sought for the following reliefs :-

(3.) Notice came to be issued on 13/4/2017. This Court by order dtd. 25/1/2022 passed the following order which reads thus :-