(1.) Leave to amend. Necessary Amendment be carried out forthwith.
(2.) Mr.Ankit Dixit, learned advocate states that he has instructions to appear for and on behalf of complainant. He is permitted to file his appearance.
(3.) Heard learned advocate for the respective parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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