(1.) Let the Central Government be made the party in this matter. The same should be carried out today itself.
(2.) We have on 28/2/2022 passed the following order:
(3.) On 3/3/2022 with the request of learned Central Government Standing Counsel Mr. Amin, we decided to post the matter today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN