PATEL FORAM SURESHBHAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Mr. Meet A. Shah, learned advocate submits that Mr. A.D.Oza, learned advocate has instructions to appear on behalf of the respondent No.5 and he will file his vakalatnama in the registry during the course of the day. Registry is directed to accept the vakalatnama of Mr. A.D.Oza, learned advocate for the respondent No.5.

(2.) Rule returnable forthwith. Mr.Ayaan Patel, learned AGP waives service of notice of Rule for respondent No.1 and Mr. Meet A. Shah, learned advocate for Mr. A.D.Oza, learned advocate, waives service of notice of Rule for respondent No.5.

(3.) The present writ petition is filed praying for the following reliefs: