(1.) With the consent of the learned advocate for the respective parties, the petition is taken up for final hearing.
(2.) RULE returnable forthwith. Mr.Kurven Desai learned AGP waives service of Rule on behalf of the respondents.
(3.) Heard Mr.M.R.Molavi learned advocate for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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