JIGARBHAI PANKAJBHAI SHAH Vs. NATWARSINH GANPATSINH PARMAR

Referred Judgements :-

KAUSHIK RAJENDRA THAKORE V. ALLIED LAND CORPORATION [REFERRED TO]
MANGABHAI JADAVBHAI MAKWANA V. TEKCHAND CHHAGANLAL SHAH [REFERRED TO]
SWASTIK BUILDERS,NAGPUR AND ANOTHER V. DR. SHOBHA W/O. BHASKAR KAORE [REFERRED TO]
DALPAT KUMAR VS. PRAHLAD SINGH [REFERRED TO]
GUJARAT BOTTLING COMPANY LIMITED VS. COCA COLA CO [REFERRED TO]
SAKETH INDIA LIMITED VS. INDIA SECURITIES LTD [REFERRED TO]
MOTILAL JAIN VS. RAMDASI DEVI [REFERRED TO]
MAHARWAL KHEWAJI TRUST VS. BALDEV DASS [REFERRED TO]
USHA SINHA VS. DINA RAM [REFERRED TO]
MANDATI RANGANNA VS. T RAMACHANDRA [REFERRED TO]
IBRAHIM SHAH MOHAMAD VS. NOOR AHMED NOOR MOHAMED [REFERRED TO]
NITINKUMAR LAXMIDAS VS. SAVILABEN PRANSHANKER [REFERRED TO]
VEETRAG HOLDING COMPANY LIMITED VS. GUJARAT STATE TEXTILE CORPORATION LIMITED [REFERRED TO]
ADANI EXPORTS LIMITED VS. HINDUSTAN ORGANIC CHEMICALS LIMITED [REFERRED TO]
ENVISION ENGINEERING VS. SACHIN INFA ENVIRO LIMITED [REFERRED TO]
BHARATKUMAR ISHWARLAL MITERANI VS. GRISHBHAI MANUBHAI [REFERRED TO]
DEV PRAKASH AND ANOTHER VS. INDRA AND OTHERS [REFERRED TO]
PATEL HARJI SHAMJI VS. DHARMSHI MEGHJI SHIVLA SINCE DIED THROUGH LEGAL HEIRS AND REPRESENTATIVE BIPIN DHARAMSINH SAVLA [REFERRED TO]