KHYATI KARDAM DAVE Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Sudhanshu A. Jha, learned counsel for the petitioner, Mr. Meet K. Thakkar, learned Assistant Government Pleader for the respondent - State as well as Ms. Manisha L. Shah, learned Senior Counsel assisted by Mr. Jwalit B. Soneji, learned advocate for the respondent No.2 - Children's University through Video Conferencing.

(2.) This Court, on 2/2/2022 recorded the following order:

(3.) This was in context of the prayer made in the petition at the hands of the petitioner which reads as under: