AKRAMALI GAFARBHAI RAYIN Vs. STATE OF GUJARAT

Referred Judgements :-

STATE OF GUJARAT V. MOHAN HIRA [REFERRED TO]
KESHAVJI DEVJI PATEL THROUGH P.O.A. MOHANLAL KESHAVJI & ORS. [REFERRED TO]
BABUBHAI AND COMPANY VS. STATE OF GUJARAT [REFERRED TO]
MUNICIPAL CORPORATION VS. CHELARAM AND SONS [REFERRED TO]
MALLADI DRUGS AND PHARMA LIMITED VS. UNION OF INDIA [REFERRED TO]
DALIP SINGH VS. STATE OF U P [REFERRED TO]
EVERGREEN APARTMENT CO OP HOUSING SOCIETY VS. SPECIAL SECRETARY REVENUE DEPARTMENT GUJARAT STATE [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE, HALDIA VS. KRISHNA WAX (P) LTD [REFERRED TO]