TAPSINBHAI GULABRAI GAGLANI Vs. IDFC FIRST BANK LTD.

JUDGEMENT

(1.) Heard learned advocate Mr.P.R.Abichandani for learned advocate Mr.C.R.Abichandani for the petitioners and learned advocate Ms.Shivani Rajpurohit for the respondent.

(2.) This Court (Coram: Hon'ble Mr.Justice Vipul M. Pancholi) passed the following order on 4/2/2021 :

(3.) Thereafter, the matter was adjourned time to time.