BHARAT SUDAMBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

DEWAN JOYNAL ABEDIN VS. ABDUL WAZED [REFERRED TO]
DEWAN JOYNAL ABED IN VS. ABDUL WAZED ALIAS ,ABDUL WAZAD MIAH AND OTHERS [REFERRED TO]
MAHARASHTRA VERSUS DR.BUDHIKOTA SUBBARAO [REFERRED TO]
PARMAR DIPUBHAI B. AND OTHERS VERSUS REGISRAR OF CO-OPERATIVE SOCIETIES AND OTHERS [REFERRED TO]
STATE OF BIHAR VERSUS CHANDRESHWAR PATHAK [REFERRED TO]
ZAVERBHAI AMAIDAS V. STATE OF BOMBAY [REFERRED TO]
ELECTION COMMISSION INDIA VS. UNION OF INDIA [REFERRED TO]
RAM PADARATH MAHTO VS. MISHRI SINHA [REFERRED TO]
INDRAMANI PYARELAL GUPTA VS. W R NATU [REFERRED TO]
DAMYANTI NARANGA THE HINDI SAHITYA SAMMELAN VS. UNION OF INDIA [REFERRED TO]
AMAR CHANDRA CHAKRABORTY VS. COLLECTOR OF EXCISE GOVERNMENT OF TRIPURA [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
NARAYAN GOVIND GAVATE STATE OF MAHARASHTRA VS. STATE OF MAHARASHTRA:NARAYAN GOVIND GAVATE [REFERRED TO]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED TO]
HONDRAJ KANYALAL SAJNANI S RAMCHANDANI VS. UNION OF INDIA [REFERRED TO]
PUNDALIK VS. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES CHANDRAPUR [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
UNION OF INDIA [RAILWAY BOARD] VS. J V SUBHAIAH [REFERRED TO]
GURSHARAN SINGH ASHWANI SACHDEVA VS. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
SECRETARY JAIPUR DEVELOPMENT AUTHORITY JAIPUR VS. DAULAT MAL JAIN [REFERRED TO]
UNION OF INDIA VS. PRAVEEN GUPTA [REFERRED TO]
FARIDABAD CT SCAN CENTRE VS. D G HEALTH SERVICES [REFERRED TO]
RANJEET SINGH VS. HARMOHINDER SINGH PRADHAN [REFERRED TO]
STYLE DRESS LAND VS. UNION TERRITORY CHANDIGARH [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
KARTAR SINGH BHADANA VS. HARI SINGH NALWA [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
SRIKANT VS. VASANTRAO [REFERRED TO]
BHIKHUBHAI VITHLABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
STATE OF BIHAR VS. UPENDRA NARAYAN SINGH [REFERRED TO]
MALVIKABEN BHAIKABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
MALVKABEN BHIKHABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
BHADRESHKUMAR RAMANLAL PATEL VS. STATE OF GUJARAT [REFERRED TO]
B LAKSHMIKANTHA RAO VS. D CHINNA MALLAIAH [REFERRED TO]
KAMTA PRASAD VS. REGISTRAR CO-OPERATIVE SOCIETIES [REFERRED TO]
BRIJ GOPAL DENGA VS. STATE OF MADHYA PRADESH [REFERRED TO]
KESHAORAO NARAYANRAO PATIL VS. DISTRICT DEPUTY REGISTRAR [REFERRED TO]
ASSOCIATION OF UNIFIED TELE SERVICES PROVIDERS VS. UNION OF INDIA [REFERRED TO]
VIPULBHAI MANSINGBHAI CHAUDHARY VS. STATE OF GUJARAT & ANROTHER [REFERRED TO]
PIONEER URBAN LAND AND INFRASTRUCTURE LIMITED VS. UNION OF INDIA [REFERRED TO]