MANSHUKHBHAI JIVRAJBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The present Special Civil Application is filed for the following reliefs:-

(2.) Heard learned counsel Mr. Akash R. Patel for the petitioner and learned counsel Mr. Dhaval G. Nanavati for respondent No.3 and learned AGP Ms. Dharitri Pancholi for respondent No.1.

(3.) By consent of the parties, following directions are passed:-