LAWS(GJH)-2022-3-1333

KARSANBHAI GOVABHAI VADHER Vs. GUJARAT MARITIME BOARD

Decided On March 30, 2022
Karsanbhai Govabhai Vadher Appellant
V/S
GUJARAT MARITIME BOARD Respondents

JUDGEMENT

(1.) Heard learned Advocate Ms.Harshal Pandya on behalf of the petitioner and learned Advocate Ms. Reeta Chandarana appearing for the respondents.

(2.) Issue Rule returnable forthwith. Learned Advocate Ms. Reeta Chandarana appearing for the respondents waives service of Rule.

(3.) By way of this petition, the petitioner inter alia prays for the following reliefs:-