MANJUBEN Vs. STATE OF GUJARAT

JUDGEMENT

(1.) This Court on 17/1/2022 passed the following order: -

(2.) Today the report is tendered by Mr. K.L.Rana, Police Inspector, Jasdan Police Station, Rajkot. The statement of the girl has been recorded. She is desirous to continue her relationship with the boy namely Manish Jayantibhai. The report of the police is also indicative that she has joined the private respondent at her own will and volition and desirous of continuing with the same.

(3.) Let the corpus be produced before this Court through nearest District Legal Services Authority in presence of Full Time Secretary, District Legal Services Authority on 3/2/2022. FURTHER ORDER