(1.) Heard the learned advocate Mr.Nirav Mishra appearing on behalf of the petitioner.
(2.) The present petition has been filed under Article 226 of the Constitution of India seeking the following reliefs:-
(3.) The brief facts, which giving rise to the present petition are stated thus:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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