(1.) Rule.
(2.) By way of the present petition under Articles 226 and 227 of the Constitution of India, the petitioners have prayed for the following reliefs:
(3.) Heard learned advocate Mr. Rajan J. Patel for the petitioners at length.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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