LAWS(GJH)-2022-5-532

CHANDU Vs. STATE OF GUJARAT

Decided On May 09, 2022
CHANDU Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) At the outset, Mr. H.R. Prajapati, learned advocate for the applicants has submitted that he does not press the present application qua the applicant No.1.