(1.) RULE. Learned advocates appear and waives service of notice on behalf of the respective respondents.
(2.) In the present writ petition, the petitioner has prayed for the following prayers:-
(3.) The brief facts giving rise to the filing of the present petition are as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN