PRAGNABEN MAYURBHAI MONAPARA Vs. MAYURBHAI GOPALBHAI MONAPARA

JUDGEMENT

(1.) Heard learned advocate Mr. Hiren Somaiya for the applicant and learned advocate Mr. Rahul Dave for the respondent.

(2.) RULE. Learned advocate Mr. Rahul Dave for the respondent waives service of rule for the respondent.

(3.) The present application under Sec. -24 of the Civil Procedure Code,1908 (for short the Code) is filed by the applicant- wife to transfer the Family Suit No. 261 of 2020 pending with the Court of learned Family Court, Rajkot to the Principal Family Judge, Family Court at Anand.