LAWS(GJH)-2022-5-325

UMEDSINH SENDHAJI THAKORE Vs. DIVISIONAL CONTROLLER

Decided On May 02, 2022
Umedsinh Sendhaji Thakore Appellant
V/S
DIVISIONAL CONTROLLER Respondents

JUDGEMENT

(1.) Heard Mr.Paresh Brahmbhatt, learned advocate for the petitioner and Ms.Vyoma Jhaveri, learned advocate for the respondent.

(2.) While issuing notice, this Court has passed the following order:

(3.) This Court in Special Civil Application No. 11346 of 2012 and in Special Civil Application No. 9776 of 2012 passed a common oral order and held thus:-