LAWS(GJH)-2022-4-994

SANJAYBHAI SUNDARJIBHAI BARAIYA Vs. STATE OF GUJARAT

Decided On April 28, 2022
Sanjaybhai Sundarjibhai Baraiya Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard the learned advocates for the respective parties.

(2.) By way of the present application under Sec. 438 of the Code of Criminal Procedure, 1973, the applicant-accused has prayed for bail in connection with the FIR being C.R.No.11194075220001 of 2022 registered with Gir Somnath ACB Police Station, District Gir Somnath for the offences under Ss. 7(a) , 13(2) and 12 of the Prevention of Corruption Act.

(3.) The brief facts of the case are as under:-