(1.) Registry is directed to accept the vakalatnama of learned advocate Mr.Denish Morakhia appearing for the opponents.
(2.) At the outset, learned advocates appearing for the respective parties have submitted that the issue raised in the present First Appeal is squarely covered by the decision of this Court in case of Sankhala (Mali) Kantaben Wd/o Bharatbhai Laljibhai vs. Rabari Panchalbhai Chelabhai reported in AIR 2020 Guj 205.
(3.) In the present First Appeal, the appellants have assailed the judgment and order dtd. 28/1/2022 passed by the Principal District Judge, Patan in Civil Misc. Application No.39 of 2021.