LAWS(GJH)-2022-7-825

GUJARAT RAJYA UCHHATAR MADHYAMIK Vs. R.R. THAKKAR

Decided On July 14, 2022
Gujarat Rajya Uchhatar Madhyamik Appellant
V/S
R.R. Thakkar Respondents

JUDGEMENT

(1.) Heard Ms. Tejal Vashi, the learned advocate appearing for the writ-applicants and Mr. A. D. Oza, the learned advocate appearing with Mr. Meet Shah, the learned advocate appearing for the respondents.

(2.) While issuing notice the Coordinate Bench of this Court by order dtd. 19/1/2017 passed the following order, which reads thus :-

(3.) In view of this Court, no further orders are required to be passed, in view of the aforesaid, as stated in the orders dtd. 19/1/2017 and 7/7/2022.