KIRAN ARVINDLAL SHAH Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The present petition is filed by the present petitioner seeking following reliefs.

(2.) On 8/9/2021, this Court has passed following order:

(3.) Accordingly, the DILR has carried out the measurement and thereafter, the respondent corporation has filed the affidavit in reply through Jitesh Ramanlal Trivedi and the same is produced on record.