(1.) The present petition under Article 226 of the Constitution of India, is filed seeking the following reliefs:-
(2.) The brief facts as stated by the present petitioners are red thus:-
(3.) Heard the learned advocate Mr.J.F.Mehta appearing for the petitioners and Ms.Dharitri Pancholi appearing for the respondent authority and Mr.Hasit Dave appearing for the respondent no.3.