LAWS(GJH)-2022-8-74

PRITKUMAR GIRISHKUMAR BHUT Vs. STATE OF GUJARAT

Decided On August 23, 2022
Pritkumar Girishkumar Bhut Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) By way of this petition, the petitioner has prayed for following reliefs:

(2.) Heard learned advocate Mr.S.M.Kikani for the petitioner, learned Assistant Government Pleader Mr.Shahil Trivedi and learned advocate Mr.Asit B. Joshi for Respondent No.2.

(3.) ***