LAWS(GJH)-2022-11-1163

VANRAJ BHAVANJI CHAUHAN Vs. STATE OF GUJARAT

Decided On November 24, 2022
Vanraj Bhavanji Chauhan Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) The present writ petition has been filed inter alia seeking the following prayer:

(2.) The petitioner is seeking the transfer order dtd. 16/9/2022, whereby the petitioner has been posted at Khavda District Health Center, Dist. Kutch-Bhuj from Adalaj Health Center, Dist. Gandhinagar.

(3.) The facts of the case are as under: