(1.) Heard Ms.Vidhi Bhatt learned advocate for the petitioners, Mr.Soaham Joshi learned AGP for respondent nos.1 and 2 and Mr.M.P.Prajapati learned advocate for respondent no.3. Though served, nobody appears for respondent no.4.
(2.) This petition is pressed only for petitioner nos.4, 5, 6, 7 and 10.
(3.) While issuing notice on 18/2/2019, the Court passed the following order: