LAWS(GJH)-2022-12-115

PATEL URVISHKUMAR MANGLESHBHAI Vs. STATE OF GUJARAT

Decided On December 08, 2022
Patel Urvishkumar Mangleshbhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) RULE returnable forthwith. Learned advocates appearing for the respective parties waives service of notice of rule for and on behalf of the respective respondents.

(2.) Heard Mr. Manish Patel, learned advocate for Mr. Ritesh B. Dave, learned advocate appearing for the applicant, Ms. Shahista Shaikh, learned advocate appearing for the respondent No.2 - original complainant and Mr. Soaham Joshi, learned Additional Public Prosecutor appearing for the respondent No.1 - State.

(3.) Ms. Shahista Shaikh, learned advocate states that she has received instructions to appear on behalf of the respondent No.2 - original complainant is permitted to file her appearance/ Vakilatnama in the registry.