(1.) Issue Rule returnable forthwith. learned advocates appearing for the respective parties waives service of notice of rule on behalf of the respective respondents.
(2.) Heard Mr. H.J. Dholakia, learned advocate appearing for the applicant, Mr. Soaham Joshi, learned Additional Public Prosecutor appearing for the respondent No.1 and Ms. Asha D. Tiwari, learned advocate appearing for the respondent No.2.
(3.) By way of this application, the applicant has prayed for the following reliefs :-