CHANDUBHAI PUNJABHAI TALPADA Vs. DEPUTY EXECUTIVE ENGINEER

JUDGEMENT

(1.) The present Special Civil Application takes exception to the award dtd. 7/12/2007 passed by the Presiding Officer, Labour Court, Nadiad in Reference (LCN) No. 245 of 1990.

(2.) The brief facts leading to filing of the present Special Civil Application are as follows :-

(3.) Heard learned counsels appearing for the parties and perused the documents on record.