LAWS(GJH)-2022-5-344

AJAYBHAI SURMALBHAI NINAMA Vs. STATE OF GUJARAT

Decided On May 05, 2022
Ajaybhai Surmalbhai Ninama Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard Mr. Japan Dave, learned advocates appearing for the applicant and Ms. Moxa Thakkar, learned APP for the respondent State.