PRUTHVIRAJSINH BHAGIRATHSINH JADEJA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) RULE returnable forthwith.

(2.) Mr.Kurven Desai learned AGP waives service of notice of Rule on behalf of the respondent nos.1 and 2 and Ms.Vidhi Bhatt learned advocate waives service of notice of Rule on behalf of the respondent no.3.

(3.) Present petitions are taken up for final hearing with the consent of the learned Advocates for the respective parties as a neat interpretation of law is involved.