LAWS(GJH)-2022-2-555

LAKSHMIKANT BHIKHABHAI PATEL Vs. DISTRICT EDUCATION OFFICER

Decided On February 25, 2022
Lakshmikant Bhikhabhai Patel Appellant
V/S
DISTRICT EDUCATION OFFICER Respondents

JUDGEMENT

(1.) Heard Mr. Sudhanshu Jha, learned advocate for the petitioner, Mr. Kurven Desai, learned AGP for respondents no. 1 and 2, Mr. Viral Salot, learned advocate for respondent no. 3 and Mr. C.P. Champaneri, learned advocate for respondent no. 5. Though served, none appears for respondent no. 4.

(2.) The facts in this petition need not be reiterated as they have been extensively referred in the order dtd. 7/8/2020 which reads as under:

(3.) Subsequently, a detailed order was also passed on 10/9/2020 reiterating the order of 7/8/2020 which reads as under: