VANITABEN VASANTBHAI MUNJAT Vs. AMARSHIBHAI PRAMJIBHAI MUNJAT

JUDGEMENT

(1.) By way of this writ petition, the petitioners - original claimants have prayed for the following reliefs:

(2.) Facts, in nutshell, enumerated as under:

(3.) Being aggrieved by the aforesaid order, the petitioners - original claimants have approached this Court by way of the present writ petition.